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Pappu @ Paras vs The State Of Madhya Pradesh
2021 Latest Caselaw 6097 MP

Citation : 2021 Latest Caselaw 6097 MP
Judgement Date : 27 September, 2021

Madhya Pradesh High Court
Pappu @ Paras vs The State Of Madhya Pradesh on 27 September, 2021
Author: Atul Sreedharan

1 CRA-2315-2009 The High Court Of Madhya Pradesh CRA-2315-2009 (PAPPU @ PARAS Vs THE STATE OF MADHYA PRADESH)

Jabalpur, Dated : 27-09-2021 Mr. Kunal Thakre, learned Amicus Curiae for the appellant. Mr. Piyush Bhatnagar, learned Panel Lawyer for the State. Arguments heard.

Reserved for judgment.


                                       (ATUL SREEDHARAN)                                      (SUNITA YADAV)
                                              JUDGE                                                 JUDGE


                                   a




Signature Not Verified SAN

Digitally signed by ASHISH DATTA Date: 2021.09.29 15:43:23 IST

 
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