Hiralal Ahirwar vs The State Of Madhya Pradesh
2021 Latest Caselaw 5812 MP

                                                                        1                           MCRC-48765-2020
                                              The High Court Of Madhya Pradesh
                                                        MCRC-48765-2020
                                                 (HIRALAL AHIRWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                     8
                                     Jabalpur, Dated : 21-09-2021
                                             Heard through Video Conferencing.
                                             Shri S.S. Thakur, learned counsel for the applicant.
                                             Shri Laven Arora, learned Panel Lawyer for the respondent/State.

Let copy of the judgment on which the applicant is relying be supplied to counsel for the State.

List in the next week.

(VIJAY KUMAR SHUKLA) JUDGE

navin

Signature Not Verified SAN

Digitally signed by NAVEEN NAGDEVE Date: 2021.09.22 10:54:01 IST