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Lakhanlal vs State Of M.P.
2021 Latest Caselaw 5808 MP

Citation : 2021 Latest Caselaw 5808 MP
Judgement Date : 21 September, 2021

Madhya Pradesh High Court
Lakhanlal vs State Of M.P. on 21 September, 2021
Author: Gurpal Singh Ahluwalia
                                              1
                     THE HIGH COURT OF MADHYA PRADESH
                                  CRA-779-2009
                          Lakhanlal & Ors. vs. State of M.P.

         Gwalior, Dated: 21.09.2021

               Shri S.S. Kushwah with Shri Rajmani Bansal and Shri Harish Sharma,

         Counsel for the appellants.

               Shri C.P. Singh, Panel Lawyer for the respondent/State.

Heard finally.

Reserved for judgment.




         (G.S. Ahluwalia)                                (Deepak Kumar Agarwal)
             Judge                                               Judge

(alok)




ALOK KUMAR

2021.09.22 14:53:53 +05'30'

 
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