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Vikash Awasthi vs Coal India Limited
2021 Latest Caselaw 5651 MP

Citation : 2021 Latest Caselaw 5651 MP
Judgement Date : 17 September, 2021

Madhya Pradesh High Court
Vikash Awasthi vs Coal India Limited on 17 September, 2021
Author: Nandita Dubey

1 WP-1019-2012 The High Court Of Madhya Pradesh WP-6931-2010 WP/17683/2010, WP/20566/2011, WP/01019/2012

Jabalpur, Dated : 17-09-2021 Heard through Video Conferencing.

Parties through their counsel. The matter was mentioned at 10.30 A.M. by counsel for the petitioner. It is submitted that the matter is covered by Division Bench judgment of this court passed in W.A.No.622/2009 passed on 19.02.2020.

Ms. Shikha Sharma, counsel for the other side seeks a week's time to go through the said order.

List alongwith connected matters in the week commencing 20.09.2021.

(NANDITA DUBEY) JUDGE

MKL

Signature Not Verified SAN

Digitally signed by MANOJ KUMAR LALWANI Date: 2021.09.17 17:10:12 IST

 
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