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Sonu Thakur vs The State Of Madhya Pradesh
2021 Latest Caselaw 5641 MP

Citation : 2021 Latest Caselaw 5641 MP
Judgement Date : 17 September, 2021

Madhya Pradesh High Court
Sonu Thakur vs The State Of Madhya Pradesh on 17 September, 2021
Author: Arun Kumar Sharma
                                                                      1                              MCRC-39745-2021
                                            The High Court Of Madhya Pradesh
                                                      MCRC-39745-2021
                                                      (SONU THAKUR Vs THE STATE OF MADHYA PRADESH)

                                   3
                                   Jabalpur, Dated : 17-09-2021
                                           Heard through Video Conferencing.
                                           Shri Anurag Sahu, Advocate for the applicant.
                                           Srhi Vinay Kumar Sharma Panel Lawyer for the respondent/State.

Ms. Kahkasha Mansoori, Advocate for the Objector. Learned counsel for the applicant prays for time to file certified copy

of the judgment of acquittal.

Time is granted.

List this case in the next week

(ARUN KUMAR SHARMA) JUDGE

Vin**

Signature Not Verified SAN

Digitally signed by VINOD SHARMA Date: 2021.09.17 17:49:10 IST

 
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