Gopal vs Daluram Adopted
2021 Latest Caselaw 5426 MP

Citation : 2021 Latest Caselaw 5426 MP
Judgement Date : 14 September, 2021

Madhya Pradesh High Court

Gopal vs Daluram Adopted on 14 September, 2021

Author: Sujoy Paul

                      The High Court of Madhya Pradesh
                                   Bench at Indore


                                    S.A. No.242/2021
                                    S.A. No.498/2021

              Indore:14.09.2021
                     Shri Pradeep Kumar Gupta, learned counsel for the
              appellant for the appellants.
                     As prayed by the learned counsel for the appellants, list
              this matter on 16/09/2021 to enable him to go through the
              judgment of Supreme Court in the case of Raghavendra
              Swamy Mutt Vs. Uttaradi Mutt reported in 2016 (11) SCC
              235.




                                                             (Sujoy Paul)
                                                               Judge




              pn


PREETHA NAIR
2021.09.14

15:33:39 +05'30'

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