Citation : 2021 Latest Caselaw 5362 MP
Judgement Date : 13 September, 2021
1 CRA-1533-2012 The High Court Of Madhya Pradesh CRA-1533-2012 (LOKESH AND OTHERS Vs THE STATE OF MADHYA PRADESH)
Jabalpur, Dated : 13-09-2021 None for the appellants.
Shri V.S. Choudhary, learned Panel Lawyer for the State. Registry is directed to call for information from trial Court whether appellants have served sentence imposed upon them in Session Trial No.26/12 vide judgment dated 27.06.2012 or not.
List the matter after four weeks.
(VISHAL DHAGAT) JUDGE
shabana Digitally signed by SHABANA ANSARI Date: 2021.09.20 11:57:36 +05'30'
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