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Ghanshyam vs State Of M.P.
2021 Latest Caselaw 5219 MP

Citation : 2021 Latest Caselaw 5219 MP
Judgement Date : 8 September, 2021

Madhya Pradesh High Court
Ghanshyam vs State Of M.P. on 8 September, 2021
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH

CRA-160-2006 (GHANSHYAM Vs STATE OF M.P.)

Gwalior, Dated: 08.09.2021

Shri S.S. Kushwaha, Counsel for appellant.

Shri C.P. Singh, Counsel for State.

Heard.

Reserved for judgment.


             (G.S. Ahluwalia)                         (Rajeev Kumar Shrivastava)
                 Judge                                          Judge

Pj'S/-

Digitally signed by PRINCEE BARAIYA Date: 2021.09.09 15:13:09 -07'00'

 
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