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The State Of Madhya Pradesh vs Gopal Kushwah
2021 Latest Caselaw 5033 MP

Citation : 2021 Latest Caselaw 5033 MP
Judgement Date : 3 September, 2021

Madhya Pradesh High Court
The State Of Madhya Pradesh vs Gopal Kushwah on 3 September, 2021
Author: Sushrut Arvind Dharmadhikari

The HIGH COURT OF MADHYA PRADESH CONA No. 05/2021 C.S. Sankule Vs Gopal Kushwah & others

Gwalior, dated : 03/09/2021 This appeal was reserved for judgment on 09/07/2021, but

due to efflux of time and after going through the appeal, it

transpires that further hearing in the matter is required.

Office is directed to list this matter after a week.


                (S.A.Dharmadhikari)                            (Vishal Mishra)
                   Judge                                            Judge




Prachi

   PRACHI
   MISHRA
   2021.09.0
   4 11:55:11
   +05'30'
 

 
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