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Ramu Alias Rameshwar Singh Tomar vs State Of Mp
2021 Latest Caselaw 4921 MP

Citation : 2021 Latest Caselaw 4921 MP
Judgement Date : 1 September, 2021

Madhya Pradesh High Court
Ramu Alias Rameshwar Singh Tomar vs State Of Mp on 1 September, 2021
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH M.Cr.C.35461/2021 Ramu alias Rameshwar Singh Tomar v. State of M.P.

Gwalior, Dated :01.09.2021

Shri Anil Kumar Mishra, Counsel for the applicant.

Shri A.K. Nirankari, Counsel for the State.

It submitted by Shri Mishra that today he has filed copies of

some of the judgments passed in criminal cases which were

registered against him, however, the same are not record.

Office to verify and place them on record.

List on 2.9.2021.

(G.S. Ahluwalia) Judge ar

ABDUR Digitally signed by ABDUR RAHMAN DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH

RAHMA COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=d604b5a66b413c436e6af99c6f e547304e1bc26d2b510cc133f1b56faa6

N 3e77b, cn=ABDUR RAHMAN Date: 2021.09.01 16:21:43 -07'00'

 
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