Harnam Singh vs State Of M.P
2021 Latest Caselaw 7008 MP

Citation : 2021 Latest Caselaw 7008 MP
Judgement Date : 28 October, 2021

Madhya Pradesh High Court

Harnam Singh vs State Of M.P on 28 October, 2021

Author: Gurpal Singh Ahluwalia

                                               1
                          THE HIGH COURT OF MADHYA PRADESH
                                     CRA-281-2010
                            (HARNAM SINGH VS. STATE OF M.P.)

         Gwalior, Dated: 28.10.2021

                Shri A.K.Jain with Shri Avadhesh Parashar, Counsel for the appellant.

                Shri C.P. Singh, Panel Lawyer for the respondent/State.

Shri B.S.Gaur, Counsel for the complainant.

Heard.

Reserved for judgment.


         (G.S. Ahluwalia)                             (Rajeev Kumar Shrivastava)
             Judge                                             Judge

Pj'S/-

Digitally signed by PRINCEE BARAIYA Date: 2021.10.28 17:16:40 -07'00'

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