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Sanjay Singh Rajput vs Senior Vice President Shri T. ...
2021 Latest Caselaw 6878 MP

Citation : 2021 Latest Caselaw 6878 MP
Judgement Date : 26 October, 2021

Madhya Pradesh High Court
Sanjay Singh Rajput vs Senior Vice President Shri T. ... on 26 October, 2021
Author: Nandita Dubey
                                                                       1                               WP-15828-2015
                                            The High Court Of Madhya Pradesh
                                                       WP-15828-2015
                                         (SANJAY SINGH RAJPUT Vs SENIOR VICE PRESIDENT SHRI T. SOMNATH AND OTHERS)

                                   20
                                   Jabalpur, Dated : 26-10-2021
                                          Shri Shantanu Chourasia, learned counsel for the petitioner.
                                          Shri Uttam Maheshwari, learned counsel for the respondents.

Learned counsel for the petitioner has submitted his synopsis along with the compilation of the case laws on which he is placing reliance. The same are taken on record.

Learned counsel for the respondents is given a liberty to file his synopsis along with compilation of the judgments and case laws on which he is relying.

List this matter on 10.11.2021.

(NANDITA DUBEY) JUDGE

b

Signature Not Verified SAN

Digitally signed by BHARTI GADGE Date: 2021.10.26 16:52:16 IST

 
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