Jainendra Kumar Pandey And Others vs The State Of M.P.
2021 Latest Caselaw 6834 MP

1 WP-21067-2021 The High Court Of Madhya Pradesh WP-21067-2021 (JAINENDRA KUMAR PANDEY AND OTHERS AND OTHERS Vs THE STATE OF M.P. AND OTHERS)

Jabalpur, Dated : 25-10-2021 Shri L.P. Singh, learned counsel for the petitioner. Shri Dilip Parihar, learned Panel Lawyer for the State. Learned counsel for the petitioner prays for one week's time to place relevant judgments and circular on record.

List the matter after four weeks.

                                                                                  (VISHAL DHAGAT)
                                                                                       JUDGE

                      shabana




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Date: 2021.10.25
16:42:16 IST