Garvit Khandelwal vs The State Of Madhya Pradesh
2021 Latest Caselaw 6827 MP

Citation : 2021 Latest Caselaw 6827 MP
Judgement Date : 25 October, 2021

Madhya Pradesh High Court

Garvit Khandelwal vs The State Of Madhya Pradesh on 25 October, 2021

Author: Sujoy Paul

The High Court of Madhya Pradesh Bench at Indore

WA No.200/2021

Indore, Dated:25.10.2021 Shri G.K. Purwar, learned counsel for appellant. Shri Valmik Shakargayen, learned PL for State. Learned counsel for appellant is directed to argue the matter armed with relevant judgments to show whether the impugned order passed by learned single Judge is passed in exercise of power under Article 226 or 227 of the Constitution.

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      (SUJOY PAUL)                         (PRANAY VERMA)
           Judge                               Judge


 Digitally signed by
 VARGHESE MATHEW
 Date: 2021.10.26
 14:55:34 -07'00'

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