M/S Raj Kumar Singh Chauhan Near ... vs The State Of Madhya Pradesh
2021 Latest Caselaw 6824 MP

                                                  1                              WP-22195-2021
                        The High Court Of Madhya Pradesh
                                   WP-22195-2021
                    (M/S RAJ KUMAR SINGH CHAUHAN NEAR BADE KUEY KAMAL SINGH KA BAGH SHINDE KI
                     CHHAWANI GWALIOR THR. POWER Vs THE STATE OF MADHYA PRADESH AND OTHERS)

             1
             Gwalior, Dated : 25-10-2021
                      Shri Dharmendra Nayak, learned counsel for petitioner.
                      Shri Ankur Mody, learned Additional Advocate General for
             respondent/State.

Learned counsel for petitioner prays for time to seek instructions in the

light of the fact that judgment rendered in Phaloudi Construcitons and Infrastructure Pvt. Ltd. Vs. State of M.P. 2016 (2) MPLJ 704 stands overruled by the judgment rendered in M/s. Pankaj Kumar Rai Vs. State of M.P. & Ors. 2018 (1) MPLJ 402.

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                 (ROHIT ARYA)                                              (ANAND PATHAK)
                    JUDGE                                                        JUDGE
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2021.10.26
10:53:33
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