Ramanuj vs The State Of Madhya Pradesh
2021 Latest Caselaw 6579 MP

                                                                    1                             CRA-2230-2008
                                           The High Court Of Madhya Pradesh
                                                      CRA-2230-2008
                                                (RAMANUJ AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                                   40
                                   Jabalpur, Dated : 21-10-2021
                                         Mr. Satish Chaturvedi, learned counsel for appellant No.1.
                                         Mr. K.B. Vishwakarma, learned counsel appears on behalf of
                                   respondents No.2 to 6.

Mr. Mahar Dixit, learned Panel Lawyer for the respondent/State. Arguments heard.

Reserved for judgment.

                                       (ATUL SREEDHARAN)                                     (SUNITA YADAV)
                                              JUDGE                                                JUDGE

                                   a

Signature Not Verified SAN

Digitally signed by ASHISH DATTA Date: 2021.10.23 11:15:53 IST