Harbhajan vs The State Of Madhya Pradesh
2021 Latest Caselaw 6537 MP

Citation : 2021 Latest Caselaw 6537 MP
Judgement Date : 8 October, 2021

Madhya Pradesh High Court

Harbhajan vs The State Of Madhya Pradesh on 8 October, 2021

Author: Sheel Nagu

                                   1                              CRA-1852-2021
         The High Court Of Madhya Pradesh
                    CRA-1852-2021
               (HARBHAJAN AND OTHERS Vs THE STATE OF MADHYA PRADESH)

8
Gwalior, Dated : 08-10-2021
        Shri Rajmani Bansal, learned counsel for appellants.
        Shri   Neelesh   Singh    Tomar,    learned   Public    Prosecutor   for
respondent/State.

Learned counsel for appellants prays for further time to search and file the relevant judgments indicating the fate of various offences registered

against the appellant which constitute criminal antecedents.

List in the second week of November, 2021.



    (SHEEL NAGU)                                            (ANAND PATHAK)
        JUDGE                                                     JUDGE


Pawar

    ASHISH
    PAWAR
    2021.10.0
    8 18:41:08
    +05'30'

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