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Smt. Sonu vs Dharamchand
2021 Latest Caselaw 6460 MP

Citation : 2021 Latest Caselaw 6460 MP
Judgement Date : 5 October, 2021

Madhya Pradesh High Court
Smt. Sonu vs Dharamchand on 5 October, 2021
Author: Sujoy Paul
                                                                                   1                           FA-1046-2019
                                                       The High Court Of Madhya Pradesh
                                                                   FA-1046-2019
                                                                        (SMT. SONU Vs DHARAMCHAND)

                                             12
                                             Indore, Dated : 05-10-2021
                                                   Shri Sanjay Saini, learned counsel for the appellant.
                                                   Shri Pourush Ranka, learned counsel for the respondent.

Learned counsel for the appellant submits that as per impugned judgment, the respondent was required to pay Rs.3,000/- per month to the appellant, but the amount has not been regularly paid and the proceeding

arising thereto is already pending.

Shri Ranka, learned counsel for the respondent submits that the respondent shall pay the arrears of said amount before 25th October, 2021. This matter can be heard and decided within 40 minutes (both the sides) and, therefore, this matter may be heard at an early date.

Shri Saini, learned counsel for the appellant has no objection. Accordingly, as agreed, list this matter 10th November, 2021. Shri Ranka, learned counsel for the respondent shall ensure that his undertaking of depositing the said amount is translated into reality which will make him

enable to argue the matter finally, otherwise this Court may hear the matter on pending application under Section 24 of the HMA Act.

List this matter on 10th November, 2021.

                                               (SUJOY PAUL)                                                (ANIL VERMA)
                                                  JUDGE                                                         JUDGE


                                              soumya




Signature Not Verified
              VerifiedDigitally
                       Digitally signed by
  SAN                  SOUMYA RANJAN
                       DALAI
                       Date: 2021.10.05
                       16:58:33 IST
 

 
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