Jaya Chakravarti vs The State Of Madhya Pradesh
2021 Latest Caselaw 7796 MP

1 WA-1066-2021 The High Court Of Madhya Pradesh WA No. 1066 of 2021 (JAYA CHAKRAVARTI Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Indore, Dated : 24-11-2021 Mr Prateek Maheshwari, learned counsel for the appellant. Mr Maheshwari prays for time to argue the matter armed with relevant judgments.

Prayer allowed.

List in the week commencing 06-12-2021.

                                    (SUJOY PAUL)                                             (PRANAY VERMA)
                                       JUDGE                                                       JUDGE

                                rashmi

Signature Not Verified SAN

Digitally signed by RASHMI PRASHANT Date: 2021.11.24 17:51:05 IST