Pawan Raghuwanshi vs The State Of Madhya Pradesh
2021 Latest Caselaw 7738 MP

Citation : 2021 Latest Caselaw 7738 MP
Judgement Date : 23 November, 2021

Madhya Pradesh High Court

Pawan Raghuwanshi vs The State Of Madhya Pradesh on 23 November, 2021

Author: Vivek Rusia

  HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE
                               Writ Petition No.23199/2021
                      (Pawan Raghuvanshi Vs. State of M. P. and Others)
                                            -1-

Indore, dated 23/11/2021

              Mr. Anand Agrawal, learned counsel for the petitioner.

              Ms. Vinita Phaye, learned Government Advocate for the

respondent / State.

Mr. Agrawal prays for and is granted time to examine the recent

judgment passed by the apex Court in respect of the policy in

question.

List the matter in the next week.

(VIVEK RUSIA) JUDGE Tej Digitally signed by TEJPRAKASH VYAS Date: 2021.11.23 17:30:52 -08'00'

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