Smt. Sangeeta vs Mukesh
2021 Latest Caselaw 7737 MP

Citation : 2021 Latest Caselaw 7737 MP
Judgement Date : 23 November, 2021

Madhya Pradesh High Court

Smt. Sangeeta vs Mukesh on 23 November, 2021

Author: Anjuli Palo

                                           1                           MCRC-48470-2021
                 The High Court Of Madhya Pradesh
                         MCRC No. 48470 of 2021
                                     (SMT. SANGEETA Vs MUKESH)

      1
      Jabalpur, Dated : 23-11-2021
               Shri J.P. Patel, counsel for the applicant.
               Heard on admission.
               Issue notice to the respondent by both, registered as well as ordinary,

modes on payment of process fee within three working days.

Trial Court is directed not to pass the final order/judgment in the case

till further orders.

List after two weeks.

(SMT. ANJULI PALO) JUDGE

Digitally signed by PRADYUMNA BARVE Date: 2021.11.23 17:26:49 +05'30'

Download the LatestLaws.com Mobile App