Friday, 15, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Gyanichand vs State Of M.P.
2021 Latest Caselaw 7673 MP

Citation : 2021 Latest Caselaw 7673 MP
Judgement Date : 22 November, 2021

Madhya Pradesh High Court
Gyanichand vs State Of M.P. on 22 November, 2021
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH CRA-481-2010 (GYANICHAND & ANR. VS. STATE OF M.P.)

Gwalior, Dated: 22.11.2021

Shri Ashok Kumar Jain, learned counsel for the appellant.

Shri Naval Gupta, learned counsel for the State.

Heard.

Reserved for judgment.


         (G.S. Ahluwalia)                                 (Rajeev Kumar Shrivastava)
             Judge                                                 Judge

Pj'S/-


Digitally signed by PRINCEE BARAIYA Date: 2021.11.22 17:07:42 -08'00'

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter