Ramsewak vs State Of M.P.
2021 Latest Caselaw 7486 MP

Citation : 2021 Latest Caselaw 7486 MP
Judgement Date : 16 November, 2021

Madhya Pradesh High Court

Ramsewak vs State Of M.P. on 16 November, 2021

Author: Gurpal Singh Ahluwalia

                                             1
                    THE HIGH COURT OF MADHYA PRADESH
                                CRA-235-2010
                         Ramsewak & Ors. vs. State of M.P.

         Gwalior, Dated: 16.11.2021

              Shri A.K. Jain, Counsel for appellants No.1 and 2.

              Shri Sushil Goswami, Counsel for appellants No.3 and 4.

              Shri C.P. Singh, Panel Lawyer for the respondent/State.

Arguments heard.

Reserved for judgment.



         (G.S. Ahluwalia)                           (Rajeev Kumar Shrivastava)
             Judge                                           Judge

(alok)




ALOK KUMAR

2021.11.16 18:06:27 +05'30'

Download the LatestLaws.com Mobile App