Dhanna Prasad vs The State Of Madhya Pradesh
2021 Latest Caselaw 7196 MP

                                                                      1                                 WP-6821-2021
                                            The High Court Of Madhya Pradesh
                                                      WP No. 6821 of 2021
                                          (DHANNA PRASAD AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                  4
                                  Jabalpur, Dated : 09-11-2021
                                          Shri Sanjay Kumar Jain, learned counsel for the petitioner.
                                          Shri Utkarsh Agrawal, learned Panel Lawyer for the respondent/State.

Shri Utkarsh Agrawal submits that he could not lay his hands on the judgment of High Court in case of Hukum Singh Kushwaha Vs. State of M.P & others and prays for short indulgence.

By way of last indulgence, time is granted. Let arguments be advanced on next date.

List on 16/11/2021.

(VIVEK AGARWAL) JUDGE

tarun

Signature Not Verified SAN

Digitally signed by TARUN KUMAR SALUNKE Date: 2021.11.10 16:54:30 IST