Narendra Kumar Shukrey vs The State Of Madhya Pradesh
2021 Latest Caselaw 973 MP

Citation : 2021 Latest Caselaw 973 MP
Judgement Date : 22 March, 2021

Madhya Pradesh High Court

Narendra Kumar Shukrey vs The State Of Madhya Pradesh on 22 March, 2021

Author: Chief Justice

                                                                          1                                WA-235-2021
                                                The High Court Of Madhya Pradesh
                                                            WA-235-2021
                                               (NARENDRA KUMAR SHUKREY Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                     1
                                     Jabalpur, Dated : 22-03-2021
                                               Shri Durgesh Thapa, learned counsel for the appellant.
                                         Shri B.D. Singh, learned Government Advocate for the respondents/State.

Judgment passed separately. Signed and dated.

(MOHAMMAD RAFIQ) (VIJAY KUMAR SHUKLA) CHIEF JUSTICE JUDGE

Amitabh

Signature Not Verified SAN

Digitally signed by AMITABH RANJAN Date: 2021.03.22 17:13:20 IST

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