Dilip Ahake vs The State Of Madhya Pradesh
2021 Latest Caselaw 925 MP

1 WP-1297-2020 The High Court Of Madhya Pradesh WP-1297-2020 (DILIP AHAKE Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Jabalpur, Dated : 19-03-2021 Parties through their counsel. Shri Pradeep Singh, learned Government Advocate for the State prays for some time to examine the legal position and find out the applicable judgment.

List in the next week, as prayed.

(PRAKASH SHRIVASTAVA) JUDGE

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Signature Not Verified SAN

Digitally signed by SATEESH KUMAR SEN Date: 2021.03.19 18:58:39 IST