Kishorilal Pathak vs The State Of Madhya Pradesh
2021 Latest Caselaw 890 MP

1 WP-14620-2017 The High Court Of Madhya Pradesh WP-14620-2017 (KISHORILAL PATHAK Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Jabalpur, Dated : 18-03-2021 Shri Prabhakar Singh, learned counsel for the petitioner. Shri Abhishek Singh, learned Panel Lawyer for the State. Learned Panel Lawyer prays for short adjournment to examine the legal position as existing in the rules and relevant judgments on the point.

List after one week.

(PRAKASH SHRIVASTAVA) JUDGE

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Signature Not Verified SAN

Digitally signed by TULSA SINGH Date: 2021.03.19 17:04:02 IST