The State Of Madhya Pradesh vs Girish Sharma
2021 Latest Caselaw 862 MP

Citation : 2021 Latest Caselaw 862 MP
Judgement Date : 18 March, 2021

Madhya Pradesh High Court

The State Of Madhya Pradesh vs Girish Sharma on 18 March, 2021

Author: Chief Justice

                                                                          1                                    WA-637-2020
                                              The High Court Of Madhya Pradesh
                                                         WA-2013-2019
                                                    (THE STATE OF MADHYA PRADESH AND OTHERS Vs RAJENDRA SEN)

                                       WA/00736/2019, WA/01854/2019, WA/02036/2019, WA/00153/2020, WA/00195/2020,
                                       WA/00226/2020, WA/00252/2020, WA/00253/2020, WA/00254/2020, WA/00258/2020,
                                       WA/00259/2020, WA/00321/2020, WA/00637/2020, WA/00702/2020, WA/00704/2020,
                                       WA/00705/2020, WA/00706/2020, WA/00707/2020, WA/00710/2020, WA/00712/2020,
                                       WA/00733/2020, WA/00734/2020, WA/00735/2020, WA/00736/2020, WA/00737/2020,
                                                      WA/00738/2020, WA/00739/2020, WA/00829/2020
                                      5
                                      Jabalpur, Dated : 18-03-2021
                                            Parties through their respective counsel.
                                            Learned counsel for the respondents have relied on the judgment of

this Court in W.A.No.72/2021 dated 19.02.2021 delivered at the principal seat Jabalpur and contended that the sequence of law raised in this matter is fairly covered by the aforesaid judgment.

Shri Ankit Agrawal, learned Government Advocate submits that some of the cases are distinguishable, therefore, he may be granted a week's time to prepare the list of such cases which need to be segregated and heard separately.

List on 07.04.2021.




                                            (MOHAMMAD RAFIQ)                               (VIJAY KUMAR SHUKLA)
                                             CHIEF JUSTICE                                            JUDGE


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