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Shobhakant vs Smt. Shakuntala D/O Late Sheetal ...
2021 Latest Caselaw 827 MP

Citation : 2021 Latest Caselaw 827 MP
Judgement Date : 17 March, 2021

Madhya Pradesh High Court
Shobhakant vs Smt. Shakuntala D/O Late Sheetal ... on 17 March, 2021
Author: Nandita Dubey

1 SA-368-2021 The High Court Of Madhya Pradesh SA-368-2021 (SHOBHAKANT Vs SMT. SHAKUNTALA D/O LATE SHEETAL PRASAD DUBEY AND OTHERS)

Jabalpur, Dated : 17-03-2021 Shri Sheetal Tiwari, Advocate for the appellant. Call for the records from both the Courts below within four weeks. List the appeal along with SA No.60/2021 for arguments upon admission along with record.

Since in the aforesaid connected appeal which is arising out of the

same impugned judgment and decree, a coordinate bench of this Court on 17.02.2021 has granted an order of status quo, hence, on the ground of parity, the parties herein are also directed to maintain status quo as it exists today.

Certified copy as per rules.

(NANDITA DUBEY) JUDGE

jk

Signature Not Verified SAN

Digitally signed by JITIN KUMAR CHOURASIA Date: 2021.03.17 14:29:58 IST

 
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