Citation : 2021 Latest Caselaw 516 MP
Judgement Date : 4 March, 2021
1 WP-6520-2020 The High Court Of Madhya Pradesh WP-6520-2020 (RAJENDRA PRASAD PANDEY Vs THE STATE OF M.P. AND OTHERS)
Jabalpur, Dated : 04-03-2021 As prayed by Shri Raj Kumar Tripathi, list in the next week to enable him to go through the recent judgment of Supreme Court on the point.
(SUJOY PAUL) JUDGE
MKL
Signature Not Verified SAN
Digitally signed by MANOJ KUMAR LALWANI Date: 2021.03.04 13:42:48 IST
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