Citation : 2021 Latest Caselaw 2822 MP
Judgement Date : 29 June, 2021
1 CRA-255-2015
The High Court Of Madhya Pradesh
CRA-255-2015
(SMT. ARUNENDRA CHOURASIA Vs CENTRAL BUREAU OF INVESITGATION)
43
Jabalpur, Dated : 29-06-2021
Shri N.P.S.Ruprah, counsel for the appellant.
Shri J.K.Jain, Assistant Solicitor General, for the respondent.
Case is listed for pronouncement of judgment but due to some unavoidable circumstances, the judgment could not be passed. I am going to be retire on 30.6.2021. Therefore, the case is released.
List this case for final arguments in the month of July, 2021.
(B. K. SHRIVASTAVA) JUDGE
TG /-
Signature SAN Not Verified Digitally signed by TRUPTI GUNJAL Date: 2021.06.30 10:44:28 IST
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