Smt. Sangeeta Jain vs National Highway Authority Of ...
2021 Latest Caselaw 2658 MP

                                                                 1                                WP-8776-2021
                                      The High Court Of Madhya Pradesh
                                                 WP-8776-2021
                                    (SMT. SANGEETA JAIN Vs NATIONAL HIGHWAY AUTHORITY OF INDIA AND OTHERS)

                          2
                          Jabalpur, Dated : 23-06-2021
                                    Heard through Video Conferencing.
                                    Shri Soumitra Dubey, Advocate for the petitioner.
                                    Shri Vikram Singh, Advocate for the respondents.

Learned counsel for the petitioner may produce copy of the judgment of the Supreme Court on which he is placing reliance.

List after two weeks.

                                    (MOHAMMAD RAFIQ)                              (VIJAY KUMAR SHUKLA)
                                     CHIEF JUSTICE                                           JUDGE


                          S/

Digitally signed by SACHIN CHAUDHARY Date: 2021.06.24 11:11:40 +05'30'