Citation : 2021 Latest Caselaw 2656 MP
Judgement Date : 23 June, 2021
1 MCRC-30265-2021 The High Court Of Madhya Pradesh MCRC-30265-2021 (RAVI MARMAT Vs THE STATE OF MADHYA PRADESH)
Indore, Dated : 23-06-2021 Heard through Video Conferencing. Parties through their counsel. As prayed by Shri Umesh Sharma, learned counsel for the applicant, list in the next week to enable him to file relevant judgments to show that the applicant stood exonerated in all the seven criminal cases which are pending
against him.
(SUJOY PAUL) JUDGE
soumya
Digitally signed by SOUMYA RANJAN DALAI Date: 2021.06.24 13:57:44 +05'30'
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