Tulsi Nagwanshi vs The State Of Madhya Pradesh
2021 Latest Caselaw 2548 MP

Citation : 2021 Latest Caselaw 2548 MP
Judgement Date : 18 June, 2021

Madhya Pradesh High Court

Tulsi Nagwanshi vs The State Of Madhya Pradesh on 18 June, 2021

Author: Sujoy Paul

                                                                         1                           MCRC-22634-2021
                                               The High Court Of Madhya Pradesh
                                                         MCRC-22634-2021
                                                       (TULSI NAGWANSHI Vs THE STATE OF MADHYA PRADESH)

                                    2
                                    Indore, Dated : 18-06-2021
                                              Heard through Video Conferencing.
                                              Shri Gagan Bajad, learned counsel for the applicant.
                                              Smt.Harshlata Soni, learned counsel for the respondent/State.

Learned counsel for the applicant prays for and is granted time to argue the matter armed with relevant judgments.

List the matter in the next week.

(SUJOY PAUL) JUDGE Digitally signed by SOURABH YADAV Date: 2021.06.18 17:08:53 +05'30'

Sourabh

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