Sudhir Kumar Ghosh vs The State Of Madhya Pradesh
2021 Latest Caselaw 2546 MP

                                                                         1                               WA-486-2021
                                                The High Court Of Madhya Pradesh
                                                            WA-486-2021
                                         (SUDHIR KUMAR GHOSH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                     4
                                     Jabalpur, Dated : 18-06-2021
                                               Heard through Video Conferencing.
                                               Shri Riyaz Mohammad, learned counsel for the appellant.
                                               Shri B.D. Singh, learned Government Advocate for the respondents

No. 1 to 3/State.

Shri Anil Kumar Pare, learned counsel for the respondent No.4.

Judgment passed separately. Signed and dated.

                                          (MOHAMMAD RAFIQ)                               (VIJAY KUMAR SHUKLA)
                                           CHIEF JUSTICE                                            JUDGE


                                     Amitabh

Signature Not Verified SAN

Digitally signed by AMITABH RANJAN Date: 2021.06.18 16:58:41 IST