Nitin Enterprises Through Nitin ... vs Urban Administration And ...
2021 Latest Caselaw 2471 MP

Citation : 2021 Latest Caselaw 2471 MP
Judgement Date : 16 June, 2021

Madhya Pradesh High Court

Nitin Enterprises Through Nitin ... vs Urban Administration And ... on 16 June, 2021

Author: Sujoy Paul

                                     1                             WP-9623-2021
            The High Court Of Madhya Pradesh
                       WP-9623-2021
  (NITIN ENTERPRISES THROUGH NITIN LODWAL Vs URBAN ADMINISTRATION AND DEVELOPMENT
                               DEPARTMENT AND OTHERS)

  2
  Indore, Dated : 16-06-2021
         Heard through Video Conferencing.
         Parties through their counsel.
         Shri Manoj Munshi, learned counsel for the respondent undertakes to

file his response during the course of this week.

As agreed, list on 22/06/2021 to enable the petitioner to go through the Full Bench decision in Viva Highways Ltd. vs. M.P. Road Development Corporation Ltd. (2017) 2 MPLJ 681 and the subsequent judgments on the same point.



      (SUJOY PAUL)                                    (SHAILENDRA SHUKLA)
         JUDGE                                                  JUDGE


   soumya
Digitally signed
by SOUMYA
RANJAN DALAI
Date: 2021.06.16
18:15:38 +05'30'

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