Smt. Sunita Thakur vs Shri Rajkumar Thakur
2021 Latest Caselaw 2414 MP

                                                                         1                               FA-441-2021
                                              The High Court Of Madhya Pradesh
                                                          FA-441-2021
                                                         (SMT. SUNITA THAKUR Vs SHRI RAJKUMAR THAKUR)

                                    1
                                    Jabalpur, Dated : 15-06-2021
                                             Heard through Video Conferencing.
                                             Shri Somit Raizada, learned counsel for the appellant.
                                             Issue notice of the appeal and I.A. No.3905/2021 to the respondent on

payment of process fee within one week.

Till the next date of hearing, the judgment and decree under challenge

shall remain stayed.

Let the original record be requisitioned. List after four weeks.

C.C. as per rules.

                                        (PRAKASH SHRIVASTAVA)                                   (VIRENDER SINGH)
                                               JUDGE                                                    JUDGE


                                    Biswal

Signature Not Verified SAN

Digitally signed by SHIBA NARAYAN BISWAL Date: 2021.06.15 17:29:09 IST