Citation : 2021 Latest Caselaw 2198 MP
Judgement Date : 8 June, 2021
1 SA-2059-2019
The High Court Of Madhya Pradesh
SA-2059-2019
(KOMAL AND OTHERS Vs PHOOLCHAND AND OTHERS)
2
Gwalior, Dated : 08-06-2021
Heard through Video Conferencing.
Ms. Sangeeta Pachori, learned counsel for appellants.
Shri Madhur Bhargava, learned counsel for respondent No.1.
As informed by learned counsel for respondent No.1 let copies of the impugned judgments of both the courts-below be supplied to him by counsel
for appellants within course of this week.
List the case in the next week as urgency is expressed by counsel for appellants. for the same purpose.
(SHEEL NAGU) JUDGE
Bu
DHANA Digitally signed by DHANANJAY BUCHAKE DN: c=IN, o=HIGH COURT OF
NJAY MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001,
BUCHAK st=Madhya Pradesh, 2.5.4.20=6489e9ca230b3031a4b44a 621934281f589875c02fb2a20e4220 aebc8a3ba7ec, cn=DHANANJAY
E BUCHAKE Date: 2021.06.09 10:38:51 +05'30'
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