Naresh vs State Of M.P.
2021 Latest Caselaw 3765 MP

Citation : 2021 Latest Caselaw 3765 MP
Judgement Date : 30 July, 2021

Madhya Pradesh High Court

Naresh vs State Of M.P. on 30 July, 2021

Author: Gurpal Singh Ahluwalia

                                     1
                  THE HIGH COURT OF MADHYA PRADESH
                            CRA No.215/2010
                          Naresh Vs. State of M.P.

                            Through Video Conferencing

         Gwalior, Dated : 30.07.2021

              Shri A.K. Jain, Counsel for the appellant.

              Shri C.P. Singh, Panel Lawyer for the State.

              Heard finally.

              Reserved for judgment.




         (G.S. Ahluwalia)                      (Rajeev Kumar Shrivastava)
             Judge                                      Judge

(alok)




ALOK KUMAR
2021.07.31

10:42:29 +05'30'

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