Ramnarayan vs State Of M.P.
2021 Latest Caselaw 3764 MP

Citation : 2021 Latest Caselaw 3764 MP
Judgement Date : 30 July, 2021

Madhya Pradesh High Court

Ramnarayan vs State Of M.P. on 30 July, 2021

Author: Gurpal Singh Ahluwalia

                                    1
                  THE HIGH COURT OF MADHYA PRADESH
                            CRA No.171/2010
                        Ramnarayan Vs. State of M.P.

                            Through Video Conferencing

         Gwalior, Dated : 30.07.2021

              Shri Pawan Vijaywargiya, Counsel for the appellant.

              Shri C.P. Singh, Panel Lawyer for the respondent/State.

Heard finally.

Reserved for judgment.



         (G.S. Ahluwalia)                     (Rajeev Kumar Shrivastava)
             Judge                                     Judge

(alok)




ALOK KUMAR

2021.07.31 10:43:37 +05'30'

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