Mubarak Ali vs Shri Avinash Lavania
2021 Latest Caselaw 3657 MP

                                                                      1                                CONC-1362-2021
                                           The High Court Of Madhya Pradesh
                                                     CONC-1362-2021
                                                    (MUBARAK ALI Vs SHRI AVINASH LAVANIA AND OTHERS)

                                  1
                                  Jabalpur, Dated : 27-07-2021
                                          Heard through Video Conferencing.
                                          Shri Ankit Saxena, learned counsel for the petitioner prays for short
                                  adjournment to point out the order/judgment of this Court on the basis of
                                  which he has impleaded the State of Madhya Pradesh as respondent No. 8 in

this Contempt Petition.

List in the next week.

                                      (PRAKASH SHRIVASTAVA)                                  (VIRENDER SINGH)
                                             JUDGE                                                   JUDGE


                                  vivek

Signature Not Verified SAN

Digitally signed by VIVEK KUMAR TRIPATHI Date: 2021.07.29 10:05:16 IST