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M/S Jaydayal Motiram vs Commissioner Of Commercial Tax
2021 Latest Caselaw 3632 MP

Citation : 2021 Latest Caselaw 3632 MP
Judgement Date : 26 July, 2021

Madhya Pradesh High Court
M/S Jaydayal Motiram vs Commissioner Of Commercial Tax on 26 July, 2021
Author: Sujoy Paul
         HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE

                                        VATA No.11/2020

                                                                                 -1-
      Indore, dated 26 /07/2021
                      Heard through Video Conferencing.

                      Shri Umesh Gajankush, learned counsel for the appellant.

                      Shri Aditya Garg, learned government advocate for the
      respondent/State.

As prayed by Shri Garg, learned GA, list this matter in next week along with VATA No.12/2020 to enable him to argue the matter armed with relevant judgments.




       (Sujoy Paul)                                         (Anil Verma)
          Judge                                               Judge


      N.R.

Digitally signed by
NARENDRA KUMAR
RAIPURIA
Date: 2021.07.27
13:00:32 +05'30'
 

 
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