M.P. Industrial Development ... vs National E Assessment Centre
2021 Latest Caselaw 3449 MP

                                                         1                                WP-9802-2021
                               The High Court Of Madhya Pradesh
                                          WP-9802-2021
                      (M.P. INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs NATIONAL E ASSESSMENT CENTRE
                                                        AND OTHERS)

                      2
                      Jabalpur, Dated : 19-07-2021
                             Heard through Video Conferencing.
                             Mr. Manoj Munshi, Advocate for the petitioner.
                             Mr. Sanjay Lal, Advocate for the respondent No.1.

After arguing for sometime, learned counsel for the petitioner prays for

and is granted time to produce on record certain judgments in his favour.

Matter to come up on 11.08.2021.

Interim order shall remain operative till the next date of hearing.

                             (MOHAMMAD RAFIQ)                        (SATYENDRA KUMAR SINGH)
                              CHIEF JUSTICE                                       JUDGE


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Date: 2021.07.20
13:14:38 IST