Shiv Krishna Garg vs High Court Of Madhya Pradesh
2021 Latest Caselaw 3038 MP

1 WP-6675-2020 The High Court Of Madhya Pradesh WP-4792-2020 (SHAILESH KUMAR SONWANE Vs HIGH COURT OF JUDICATURE MP AND OTHERS)

WP/04801/2020, WP/04808/2020, WP/06675/2020

Jabalpur, Dated : 06-07-2021 Heard through Video Conferencing. Parties through their counsel.

Shri Naman Nagrath, learned Senior counsel with Shri Vikram Singh counsel for the petitioner prays for short adjournment to file a written

synopsis along with the supporting judgment.

Adjourned for one week.

                                     (PRAKASH SHRIVASTAVA)                                   (VIRENDER SINGH)
                                            JUDGE                                                    JUDGE


                                  Loretta




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