Man Singh Kushwah vs Gwalior Development Authority
2021 Latest Caselaw 2902 MP

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              THE HIGH COURT OF MADHYA PRADESH
                           WP-17151-2020
          Man Singh Kushwah and others Vs. Gwalior Development
                              Authority

                             Through Video Conferencing

       Gwalior, Dated : 01-07-2021

              Shri Vivek Khedkar, Counsel for the petitioners.

              Shri Raghvendra Dixit, Counsel for the respondent.

It is submitted by Shri Dixit that WP No.9049/2021 (Pappu

Khan Vs. Gwalior Development Authority) has been heard and

reserved by a Coordinate Bench of this Court and the question of fact

and law involved in the said writ petition is identically involved in

the present case also.

Accordingly, awaiting the outcome of the W.P. No.9049/2021,

list this case on 12.07.2021. It is made clear that in case, if the

judgment is not pronounced in the writ petition by 12.07.2021, then

this case shall be heard and decided on merits.

(G.S. Ahluwalia) Judge

Abhi ABHISHEK CHATURVEDI 2021.07.02 10:02:32 +05'30'