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Rameshwar Prasad Ahirwar vs The State Of Madhya Pradesh Thr
2021 Latest Caselaw 288 MP

Citation : 2021 Latest Caselaw 288 MP
Judgement Date : 26 February, 2021

Madhya Pradesh High Court
Rameshwar Prasad Ahirwar vs The State Of Madhya Pradesh Thr on 26 February, 2021
Author: Vishal Mishra
                                              1                          WP-331-2016
                        The High Court Of Madhya Pradesh
                                    WP-331-2016
         (RAMESHWAR PRASAD AHIRWAR Vs THE STATE OF MADHYA PRADESH THR AND OTHERS)

16
Gwalior, Dated : 26-02-2021
                   Shri D.P.Singh, counsel for the petitioner.
                   Shri A.K.Nirankari, GA for the respondents/State prays for short

adjournment to go through the judgment of the year 2014.

Prayer allowed. List this case in the next week.

RAM KUMAR SHARMA 2021.02.27 17:48:18

(VISHAL MISHRA) +05'30'

JUDGE

Rks

 
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