Govind Singh vs The State Of Madhya Pradesh
2021 Latest Caselaw 287 MP

                                                 1                              WP-19432-2020
                       The High Court Of Madhya Pradesh
                                  WP-19432-2020
                      (GOVIND SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)


  Jabalpur, Dated : 26-02-2021
                      Mr. Deepak Sahu, Advocate for the petitioner.

                      Mr. Pushpendra Yadav, Additional Advocate General, for the
 respondents.

In view of the fact that the controversy involved in the matter is squarely covered by the Division Bench judgment of this Court in Writ

Petition No. 18148/2020 (Varsha Rajpoot Vs. State of Madhya Pradesh and others) which was dismissed on 1.12.2020, the present writ petition is also dismissed for the reasons stated therein.

It is accordingly dismissed.

               (MOHAMMAD RAFIQ)                                   (VIJAY KUMAR SHUKLA)
                CHIEF JUSTICE                                                JUDGE


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Digitally signed by
PREM SHANKAR
MISHRA
Date: 2021.02.27
14:51:08 +05'30'