Govind vs The State Of Madhya Pradesh
2021 Latest Caselaw 286 MP

Citation : 2021 Latest Caselaw 286 MP
Judgement Date : 26 February, 2021

Madhya Pradesh High Court

Govind vs The State Of Madhya Pradesh on 26 February, 2021

Author: Sujoy Paul

                    The High Court of Madhya Pradesh
                                    Bench at Indore


                                   Cri.A. No.1370/2016

            Indore:26.02.2021
                   Parties through their counsel.
                   As prayed by Shri R.K. Gondale, learned counsel for the
            appellant, list after a week to enable him to file a judgment.


                                                                    (Sujoy Paul)
                                                                      Judge



            pn



Preetha Nair
2021.02.27

11:07:38 +05'30'

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