Yogesh @ Bhura vs State Of M.P.
2021 Latest Caselaw 194 MP

Citation : 2021 Latest Caselaw 194 MP
Judgement Date : 24 February, 2021

Madhya Pradesh High Court

Yogesh @ Bhura vs State Of M.P. on 24 February, 2021

Author: Vivek Rusia

                                              1                              CRA-443-2021
                     The High Court Of Madhya Pradesh
                                CRA-443-2021
                                    (YOGESH @ BHURA Vs STATE OF M.P.)

         1
         Indore, Dated : 24-02-2021
                  Shri Ashish Tiwari, learned counsel for the appellant..
                    Shri Sameer Verma PL for the respondent /State.

.Record of the Courts below be requisitioned. List the matter along with the record in the week commencing 08/03/2021.

Meanwhile, certified copy of the impugned judgment be also filed.

(VIVEK RUSIA) JUDGE

amol

Digitally signed by AMOL N MAHANAG Date: 2021.02.24 17:13:58 +05'30'

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