M/S Pernod Ricard India (P) Ltd. ... vs The State Of Madhya Pradesh
2021 Latest Caselaw 185 MP

Citation : 2021 Latest Caselaw 185 MP
Judgement Date : 24 February, 2021

Madhya Pradesh High Court

M/S Pernod Ricard India (P) Ltd. ... vs The State Of Madhya Pradesh on 24 February, 2021

Author: Sushrut Arvind Dharmadhikari

                                       1                                  WP-4235-2021
             The High Court Of Madhya Pradesh
                        WP-4235-2021
    (M/S PERNOD RICARD INDIA (P) LTD. A.B. ROAD THR. Vs THE STATE OF MADHYA PRADESH AND
                                            OTHERS)

1
Gwalior, Dated : 24-02-2021
         Shri Sameer Kumar Shrivastava, learned counsel for the Petitioner .
         Shri D.S. Coubey, learned Government Advocate for the respondents-

State.

Counsel for the petitioner submits that similar matter has been heard by

the Coordinate Bench in WP No. 3752/2021 and judgment is awaited, therefore, he prays that matter may be listed after a week.

List this matter after a week.

(S. A. DHARMADHIKARI) JUDGE

Prachi

PRACHI MISHRA 2021.02.24 15:16:23 +05'30'

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